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[Cites 0, Cited by 0] [Section 69(8)] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(8)(b) in Rajasthan Excise Act, 1950

(b)[ where an order passed in appeal so requires; or] [Substiuted by Rajasthan Act No. 15 of 2005, dated 20.5.2005.]