Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Tripura - Subsection Section 37(b) in The Tripura Co-operative Societies Act, 1974 (b)in the case of a society with limited liability subject to such limitation of amount of as may be provided in the bye-laws.
