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State of Chattisgarh - Section

Section 255 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

255. Filling up of casual vacancies.

- A member appointed to fill a casual vacancy, arising due to death resignation or otherwise of the member shall hold office for the remaining period of the term of office of the member in whose place he is appointed.