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State of Tamilnadu - Section

Section 196 in Tamil Nadu Panchayats Act, 1994

196. Application of certain sections of this Act to District Panchayat.

- The provisions of sections 190, 191, 192, 194 and 195 (both inclusive) shall, in as far as may be, apply in relation to the District Panchayat as they apply in relation to Village Panchayat and Panchayat Union Council.