Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Uttar Pradesh - Subsection

Section 84(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in Hindi version, for the words ^^fdlh iq:'k Hkwfe/kj] vlkeh ;k fdlh tksr esa ljdkjh iV~Vsnkj the words fdlh tksr esa iq:'k Hkwfe/kj] vlkeh ;k ljdkjh iV~Vsnkj and for the words ,slh L=h dh ,sls izkjEHk gksus ds iwoZ e`R;q gks tko] the words ,slh L=h dh ,sls izkjEHk gksus ds i'pkr~ e`R;q gks tk;] for the word ^^iquZfookg the words iqufoZokg and for the word gksrk the words gksxk shall be substituted;