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Supreme Court - Daily Orders

Justdial.Com, Just Dial Limited vs P. N. Vignesh on 5 November, 2024

     ITEM NO.54                      REGISTRAR COURT            SECTION XII

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MS. SUJATA SINGH

     Petition(s) for Special Leave to Appeal (C)                  No(s).   17844/2024

     JUSTDIAL.COM, JUST DIAL LIMITED                                    Petitioner(s)

                                                    VERSUS

     P. N. VIGNESH & ORS.                                               Respondent(s)


     Date : 05-11-2024 This petition was called on for hearing today.


     For Petitioner(s)
                                      Ms. Udita Singh, AOR


     For Respondent(s)
                                      Mr. T. Sundar Ramanathan, AOR
                                      Mr. R Gunaalan, Adv.
                                      Mr. Vivek Pandey, Adv.

                                      Ms. Radhika Gautam, AOR

                                      Mr. Ankur Khandelwal, Adv.
                                      Mr. Utkarsh Sharma, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Despite service of notice on respondent Nos. 3 and 4, there is no appearance.

Four weeks’ time is granted to respondent Nos. 1, 2 and 5 to file Counter affidavit.

After the expiry of four weeks, Registry to process the matter for listing before the Hon’ble Court, as the Hon’ble Court has directed on 14.8.2024 to issue notice, returnable in three weeks.

Signature Not Verified Digitally signed by Madhu Grover Date: 2024.11.05 15:46:12 IST Reason:

SUJATA SINGH Registrar MG