Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 523(1)] [Section 523] [Entire Act]

State of Punjab - Subsection

Section 523(1)(f) in The Punjab Municipal Act, 1999

(f)save with the written permission of the Chief Officer and in such manner as the Chief Officer may authorise, store or use night-soil, cow dung manure, rubbish or any other substance emitting an offensive smell; or