Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Gujarat - Subsection Section 18(2)(x) in Indian Institute of Teacher Education, Gujarat Act, 2010 (x)the Secretary to the Government of Gujarat, Primary Education or his nominee not below the rank of Deputy Secretary;