Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 19 in The Jammu and Kashmir Entertainments Duty Act, 1959 19. Bar of certain proceedings. - No action shall lie against Government or any of its officers or servants for any at done or purporting to be done in good faith under this Act.
