Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(vi) in The Bihar Municipal No Confidence Motion Process Rules, 2010 (vi)Quorum for the meeting shall be as per the provision of Section 50 of the Bihar Municipal Act, 2007.
