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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2)(b) in Rajasthan Public Procurement Rules, 2012

(b)a procuring entity may allow all prospective bidders who fulfill the qualification criteria laid down for the procurement, in the bidding documents and these rules, whether an invitation to bid has been issued to such a bidder or not, to participate in the bidding process.