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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Himachal Pradesh - Subsection

Section 43(vi) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(vi)produce before the Committee, books, registers and other documents, as may be necessary for the transaction of the business of the Committee or the Sub-Committee, whenever called upon by the Committee to do so;