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State of Tamilnadu - Section

Section 8 in Grant of Certified Copies Rules

8.

Where the documents are such as can be copied on copy stamp papers, both sides of the copy stamp paper should be used for writing, whether in English or in an Indian language. A maximum of 175 words should be written in the first (embossed) page of the copy stamp paper. The copying fee for this page will be thirty five paise. By suitable ruling, a maximum of thirty lines containing a maximum of 240 words at the rate of eight words for each line should be written on the reverse side of the copy stamp paper. The copying fee to be charged for the reverse side will be as follows:-When the number of words written does not exceed 175-seventy naya paise.When the number of words written exceeds 175-ninety naya paise.When the reverse of the copy stamp paper is to be written, an adhesive Court-fee label of the value of seventy naya paise or forty-five naya paise, as the case may be, should be affixed at the top right hand comer of that side.