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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Maharashtra - Subsection

Section 3A(1)(b) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967

(b)Teachers (other than Principals or Heads) of such colleges or institutions who are registered practitioners possessing any of the qualifications specified in the Schedule of the Act and for a period of not less than three years engaged in teaching in any of the systems of Indian Medicine in any such colleges or institutions, showing against the name of each voter included in the list of voters his qualifications and address.