Section 95 in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006
95. Election of Members of Statutory Committee.
- The Members of the Taxation Appeals Committee, or the Contract Committee or the Appointment Committee or Standing Committees constituted under the relevant sections of the Act shall be elected by and from among the elected councillors of the ward in the manner prescribed in these rules at an election meeting specially convened for this purpose.
