Section 2(1) in The Prevention and Control of Infectious and Contagious Diseases in Animals (Form of Vaccination Certificate, Manner of Post Mortem Examination and Disposal of Carcass) Rules, 2010
(1)In these rules unless the context otherwise required;(a)'Act' means the Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009 (27 0f 2009);(b)'Form' means Form appended to these rules;(c)'section' means a section of the Act.
