Section 11(3B) in The Bangalore City Civil Court Act, 1979

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Greater Bengaluru City Corporation -

Section 11(3B) in The Bangalore City Civil Court Act, 1979

(3B)

(a)The local limits of the jurisdiction of a Vacation City Civil Judge shall be the same as that of City Civil Court.

(b)The jurisdiction of a Vacation City Civil Judge shall extend to all suits and proceedings cognizable by the City Civil Court.