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State of West Bengal - Section

Section 132 in The West Bengal Motor Vehicles Rules, 1989

132. Stage Carriage to ply other than those specified in permit under certain circumstances.

- Holder of a permit granted in respect of a Stage Carriage shall, if directed by the authority granting the permit, in the interest of public order, public safety or in any emergency, use a Stage Carriage on such route or in such area in the region other than that specified in such permit and during such period and at such timings as may be specified in the direction.