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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(50A) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(50A)[ "Wards Committee" means the Wards Committee constituted under Section 66-A of this Act;] [Clause (50A) was inserted by Maharashtra 41 of 1994. Section 108(11).]