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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(2)The Appointing Authority shall also determine the vacancies of earlier years, Year wise which were required to be filled in by promotion, if such vacancies were not determined and filled earlier in the year in which the were required to be filed in.