Gauhati High Court
National Small Industries Corporation ... vs M/S. P. Das And Company And 3 Ors on 11 March, 2019
Author: Arup Kumar Goswami
Bench: Arup Kumar Goswami
Page No.# 1/5
GAHC010277482018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 4258/2018
1:NATIONAL SMALL INDUSTRIES CORPORATION AND 5 ORS.
NSIC BHAWAN, OKHLA INDUSTRIAL ESTATE, NEW DELHI-110020,
REPRESENTED BY ITS CHAIRMAN, NATIONAL SMALL INDUSTRIES
CORPORATION, OKHLA INDUSTRIAL ESTATE, NEW DELHI-110020
2: ZONAL GENERAL MANAGER
NSIC LIMITED
INDUSTRIAL ESTATE
BYE LANE NO.3
BAMUNIMAIDAM
GUWAHATI
ASSAM-781021
3: CHIEF MANAGER
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3
BAMUNIMAIDAM
GUWAHATI
ASSAM-781021.
4: BRANCH HEAD
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3
BAMUNIMAIDAM
GUWAHATI
ASSAM-781021.
5: SR. BRANCH MANAGER
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3
Page No.# 2/5
BAMUNIMAIDAM
GUWAHATI
ASSAM-781021
6: CHIEF MANAGER (A/CS)
LEGAL AND RECOVERY
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3
BAMUNIMAIDAM
GUWAHATI
ASSAM-781021
VERSUS
1:M/S. P. DAS AND COMPANY AND 3 ORS.
A REGISTERED PARTNERSHIP FIRM HAVING ITS HEAD OFFICE AT GOPAL
ROAD, PAN BAZAR, GUWAHATI AND IS REPRESENTED BY ONE OF ITS
DULY AUTHORIZED PARTNER SHRI SWAPAN DAS, S/O LATE BHARAT
CHANDRA DAS, R/O LAMB ROAD, UZANBAAR, GUWAHATI
2:THE UNION OF INDIA
REP. BY THE SECRETARY
MINISTRY OF MSME (MICRO
SMALL AND MEDIUM ENTERPRISES)
DELHI
3:MANAGER
BANK OF BARODA
DISPUR BRANCH
GUWAHATI
ASSAM-781005
4:THE DIRECTOR OF INLAND WATER TRANSPORT
ULUBARI
GUWAHATI
ASSAM-78100
Advocate for the Petitioner : MR. M CHOUDHURY
Advocate for the Respondent : MR D SENAPATI
Page No.# 3/5
Linked Case : WP(C) 4757/2018
1:M/S. P. DAS AND COMPANY
HAVING ITS HEAD OFFICE AT GOPAL ROAD
PAN BAZAR
GUWAHATI AND IS REP. BY ONE OF ITS DULY AUTHORIZED PARTNER SRI
SWAPAN DAS
S/O. LT. BHARAT CH. DAS
R/O. LAMB ROAD
UZAN BAZAR
GUWAHATI.
VERSUS
1:THE UNION OF INDIA AND 8 ORS.
REP. BY THE SECRETARY
MINISTRY OF MSME (MICRO
SMALL AND DEDIUM ENTERPRISES)
NEW DELHI.
2:NATIONAL SMALL INDUSTRIES CORPORATION
NSIC BHAWAN
OKHLA INDUSTRIAL ESTATE
NEW DELHI-110020 REP. BY ITS CHAIRMAN
NATIONAL SMALL INDUSTRIES CORPORATION
NSIC BHAWAN
OKHLA INDUSTRIAL ESTATE
NEW DELHI-110020.
3:ZONAL GENERAL MANAGER
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3 BAMUNIMAIDAM
GUWAHATI
ASSAM-781021.
4:CHIEF MANAGER
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3 BAMUNIMAIDAM
GUWAHATI
ASSAM-781021.
5:BRANCH HEAD
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3 BAMUNIMAIDAM
Page No.# 4/5
GUWAHATI
ASSAM-781021.
6:SR. BRANCH MANAGER
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3 BAMUNIMAIDAM
GUWAHATI
ASSAM-781021.
7:CHIEF MANAGER (A/CS)
LEGAL AND RECOVERY
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3 BAMUNIMAIDAM
GUWAHATI
ASSAM-781021.
8:MANAGER
BANK OF BARODA
DISPUR BRANCH
GUWAHATI
ASSAM-781005.
9:THE DIRECTOR OF INLAND WATER TRANSPORT
ULUBARI
GUWAHATI
ASSAM-781007.
Advocate for the Petitioner : MR G N SAHEWALLA
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE ARUP KUMAR GOSWAMI
ORDER
Date : 11-03-2019 Heard Mr. P. K. Munir, learned counsel for the applicants. Also heard Mr. G. N. Sahewalla, learned Senior counsel, appearing for the writ petitioner.
Mr. Sahewalla submits that a Bank Guarantee of Rs. 30,00,000.00 (Rupees thirty lakh) is due to expire today (11.03.2019) and the petitioner has already requested for extension of the said Bank Guarantee for three months.
Page No.# 5/5 Mr. Munir prays for some accommodation on the ground that Mr. A. D. Choudhury, learned counsel for the applicant is not available.
List on 25.03.2019.
JUDGE Comparing Assistant