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Gauhati High Court

National Small Industries Corporation ... vs M/S. P. Das And Company And 3 Ors on 11 March, 2019

Author: Arup Kumar Goswami

Bench: Arup Kumar Goswami

                                                              Page No.# 1/5

GAHC010277482018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil) 4258/2018

         1:NATIONAL SMALL INDUSTRIES CORPORATION AND 5 ORS.
         NSIC BHAWAN, OKHLA INDUSTRIAL ESTATE, NEW DELHI-110020,
         REPRESENTED BY ITS CHAIRMAN, NATIONAL SMALL INDUSTRIES
         CORPORATION, OKHLA INDUSTRIAL ESTATE, NEW DELHI-110020

         2: ZONAL GENERAL MANAGER
          NSIC LIMITED
          INDUSTRIAL ESTATE
          BYE LANE NO.3
          BAMUNIMAIDAM
          GUWAHATI
         ASSAM-781021

         3: CHIEF MANAGER
          NSIC LTD.

          INDUSTRIAL ESTATE
          BYE LANE NO.3
          BAMUNIMAIDAM
          GUWAHATI
          ASSAM-781021.

         4: BRANCH HEAD
          NSIC LTD.
          INDUSTRIAL ESTATE
          BYE LANE NO.3
          BAMUNIMAIDAM
          GUWAHATI
         ASSAM-781021.

         5: SR. BRANCH MANAGER
          NSIC LTD.
          INDUSTRIAL ESTATE
          BYE LANE NO.3
                                                                   Page No.# 2/5

             BAMUNIMAIDAM
             GUWAHATI
             ASSAM-781021

            6: CHIEF MANAGER (A/CS)
             LEGAL AND RECOVERY
             NSIC LTD.

             INDUSTRIAL ESTATE
             BYE LANE NO.3
             BAMUNIMAIDAM
             GUWAHATI
             ASSAM-781021

            VERSUS

            1:M/S. P. DAS AND COMPANY AND 3 ORS.
            A REGISTERED PARTNERSHIP FIRM HAVING ITS HEAD OFFICE AT GOPAL
            ROAD, PAN BAZAR, GUWAHATI AND IS REPRESENTED BY ONE OF ITS
            DULY AUTHORIZED PARTNER SHRI SWAPAN DAS, S/O LATE BHARAT
            CHANDRA DAS, R/O LAMB ROAD, UZANBAAR, GUWAHATI

            2:THE UNION OF INDIA
             REP. BY THE SECRETARY
             MINISTRY OF MSME (MICRO
             SMALL AND MEDIUM ENTERPRISES)
             DELHI

            3:MANAGER
             BANK OF BARODA
             DISPUR BRANCH
             GUWAHATI
            ASSAM-781005

            4:THE DIRECTOR OF INLAND WATER TRANSPORT
             ULUBARI
             GUWAHATI
            ASSAM-78100

Advocate for the Petitioner   : MR. M CHOUDHURY

Advocate for the Respondent : MR D SENAPATI
                                                        Page No.# 3/5

Linked Case : WP(C) 4757/2018

1:M/S. P. DAS AND COMPANY
 HAVING ITS HEAD OFFICE AT GOPAL ROAD
 PAN BAZAR
 GUWAHATI AND IS REP. BY ONE OF ITS DULY AUTHORIZED PARTNER SRI
SWAPAN DAS
 S/O. LT. BHARAT CH. DAS
 R/O. LAMB ROAD
 UZAN BAZAR
 GUWAHATI.


VERSUS

1:THE UNION OF INDIA AND 8 ORS.
REP. BY THE SECRETARY
MINISTRY OF MSME (MICRO
SMALL AND DEDIUM ENTERPRISES)
NEW DELHI.

2:NATIONAL SMALL INDUSTRIES CORPORATION
NSIC BHAWAN
OKHLA INDUSTRIAL ESTATE
NEW DELHI-110020 REP. BY ITS CHAIRMAN
NATIONAL SMALL INDUSTRIES CORPORATION
NSIC BHAWAN
OKHLA INDUSTRIAL ESTATE
NEW DELHI-110020.

3:ZONAL GENERAL MANAGER
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3 BAMUNIMAIDAM
GUWAHATI
ASSAM-781021.

4:CHIEF MANAGER
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3 BAMUNIMAIDAM
GUWAHATI
ASSAM-781021.

5:BRANCH HEAD
NSIC LTD.
INDUSTRIAL ESTATE
BYE LANE NO.3 BAMUNIMAIDAM
                                                                                 Page No.# 4/5

             GUWAHATI
             ASSAM-781021.

             6:SR. BRANCH MANAGER
             NSIC LTD.
             INDUSTRIAL ESTATE
             BYE LANE NO.3 BAMUNIMAIDAM
             GUWAHATI
             ASSAM-781021.

             7:CHIEF MANAGER (A/CS)
             LEGAL AND RECOVERY
             NSIC LTD.
             INDUSTRIAL ESTATE
             BYE LANE NO.3 BAMUNIMAIDAM
             GUWAHATI
             ASSAM-781021.

             8:MANAGER
             BANK OF BARODA
             DISPUR BRANCH
             GUWAHATI
             ASSAM-781005.

             9:THE DIRECTOR OF INLAND WATER TRANSPORT
             ULUBARI
             GUWAHATI
             ASSAM-781007.

             Advocate for the Petitioner : MR G N SAHEWALLA
             Advocate for the Respondent : ASSTT.S.G.I.



                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUP KUMAR GOSWAMI

                                           ORDER

Date : 11-03-2019 Heard Mr. P. K. Munir, learned counsel for the applicants. Also heard Mr. G. N. Sahewalla, learned Senior counsel, appearing for the writ petitioner.

Mr. Sahewalla submits that a Bank Guarantee of Rs. 30,00,000.00 (Rupees thirty lakh) is due to expire today (11.03.2019) and the petitioner has already requested for extension of the said Bank Guarantee for three months.

Page No.# 5/5 Mr. Munir prays for some accommodation on the ground that Mr. A. D. Choudhury, learned counsel for the applicant is not available.

List on 25.03.2019.

JUDGE Comparing Assistant