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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Uttar Pradesh - Subsection

Section 115(i) in Uttar Pradesh Municipal Corporation Act, 1959

(i)the organization, maintenance or management of institutions including lunatic asylums, leper homes, orphanages and rescue homes for women, within or without the City for the care of persons who are infirm, sick or incurable; or for the care and training of blind, deaf, mute or otherwise disabled persons or of handicapped children;