Delhi High Court - Orders
One97 Communications Limited vs Shri Srinivas R. Proprietor Shri ... on 24 February, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 51/2023
ONE97 COMMUNICATIONS LIMITED ..... Petitioner
Through: Mr. Deepak Jaiswal, Adv.
versus
SHRI SRINIVAS R. PROPRIETOR SHRI KAMAKHYA
THEATRE ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 24.02.2023 I.A. 3678/2023(for exemption) Allowed, subject to all just exceptions. The application shall stand disposed of. O.M.P.(MISC.)(COMM.) 51/2023 Although learned counsel for the Petitioner is present, none has appeared for the Respondent when the matter was called.
Consequently, list again on 28.02.2023. The Court requests learned counsel for the Petitioner to apprise counsel for the respondent of the passing of this order.
YASHWANT VARMA, J FEBRUARY 24, 2023 neha Signature Not Verified Digitally Signed By:NEHA Signing Date:27.02.2023 19:12:47