Madhya Pradesh High Court
Nandkishore vs Shri Ram General Indsurance Company Ltd on 13 March, 2020
Author: S.C.Sharma
Bench: S.C.Sharma
1 MA-2881-2018 The High Court Of Madhya Pradesh MA-2881-2018 (NANDKISHORE AND OTHERS Vs SHRI RAM GENERAL INDSURANCE COMPANY LTD AND OTHERS) 9 Indore, Dated : 13-03-2020 Parties through their counsel. Learned counsel for the appellant prays for two weeks' time to argue the matter.
List on 27/03/2020, as prayed for.
(S.C.SHARMA) JUDGE sumathi Digitally signed by Sumati Jagadeesan Date: 16/03/2020 10:57:43