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[Cites 0, Cited by 0] [Section 7(19)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(19)(a) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses (In Architecture (B. Arch and Other Related Courses), Rules 2012

(a)There may be a separate Association of colleges (AC) recognized by Andhra Pradesh State Council of Higher Education representing all the Private Architecture colleges.