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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(2)(B) in Karnataka Universities of Agricultural Sciences Act, 1963

(B)Other Members
(i)Two persons, not being Government servants, or servants of the University, nominated by the Chancellor from among the progressive farmers;
(ii)Two persons, not being Government servants, or servants of the University nominated by the State Government from among persons interested in Agricultural Education;
(iii)One person, not being Government servant, or servant of the University nominated by the State Government from among registered graduates of not less than five years standing of the University;
(iv)A nominee of the Indian Council of Agricultural Research;
(v)One outstanding woman social worker preferably having background of rural advancement nominated by the Chancellor.