Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Madhya Pradesh High Court

Surendra Kumar Dwivedi vs The State Of Madhya Pradesh on 19 September, 2014

        <font size="4">
    <div style="width: 600px; background-color: white;  height: 500px; margin: 0px auto; word-wrap: break-word;" id="ggg" onkeypress="return  nb(event)" onmouseup="checkStat()" contenteditable="true">
<p style="margin-left: -0.2in; margin-bottom: 0in; line-height: 150%; page-break-before: always" align="CENTER">
<font face="Bookman Old Style, serif"><font size="4"><u><b>M.Cr.C
No.13910/2014</b></u></font></font></p>
<p style="margin-left: -0.2in; margin-bottom: 0in; line-height: 150%; text-decoration: none" align="LEFT">
   <font face="Bookman Old Style, serif"><font style="font-size: 13pt" size="3"><b><u>19</u><u>.09.2014</u></b></font></font></p>
<p style="margin-right: 0.07in; margin-bottom: 0in; font-style: normal; font-weight: normal; line-height: 150%; text-decoration: none" align="JUSTIFY">
<font face="Bookman Old Style, serif"><font size="3">	Shri Binod
Tiwari, Advocate for the applicant.</font></font></p>
<p style="margin-right: 0.07in; margin-bottom: 0in; font-style: normal; font-weight: normal; line-height: 150%; text-decoration: none" align="JUSTIFY">
<font face="Bookman Old Style, serif"><font size="3">	Shri R.S. Shukla,
Panel Lawyer for the respondent/State.</font></font></p>

<p style="margin-right: 0.07in; margin-bottom: 0in; font-style: normal; font-weight: normal; line-height: 150%; text-decoration: none" align="JUSTIFY"> <font face="Bookman Old Style, serif"><font size="3"> In view of fact that incident occurred in the year 2008 at face value no good case is made out to entertain and allow anticipatory bail application under provision 438 Cr.P.C. Accordingly, this application is dismissed.</font></font></p> <p style="margin-right: 0.07in; margin-bottom: 0in; font-style: normal; font-weight: normal; line-height: 150%; text-decoration: none" align="JUSTIFY"> <font face="Bookman Old Style, serif"><font size="3"> </font></font></p> <p style="margin-left: 0.07in; margin-bottom: 0in; font-style: normal; font-weight: normal; line-height: 150%; text-decoration: none" align="JUSTIFY"> <font face="Bookman Old Style, serif"><font size="3"> </font></font></p> <p style="margin-left: 0.07in; margin-bottom: 0in; font-style: normal; font-weight: normal; line-height: 100%; text-decoration: none" align="JUSTIFY"> <font face="Bookman Old Style, serif"><font style="font-size: 13pt" size="3"><font face="Bitstream Vera Serif, serif"><font size="3">(</font></font><font face="Bitstream Vera Serif, serif"><font size="4">Tarun Kumar Kaushal)</font></font></font></font></p> <p style="text-indent: 0.5in; margin-bottom: 0in; line-height: 100%" align="JUSTIFY"> <font face="Bitstream Vera Serif, serif"><font size="4"> Judge</font></font></p> <p style="margin-right: 0.07in; margin-bottom: 0in; font-style: normal; font-weight: normal; line-height: 150%; text-decoration: none" align="JUSTIFY" lang="en-US"> <font face="Bitstream Vera Serif, serif"><font style="font-size: 6pt" size="1"><span style="background: transparent">tarun/</span></font></font></p> <!--<object type="application/pdf" data="../../MPHCJB/2014/SA/125/SA_125_2014_Order_03-Jul-2014.pdf" id="ggg_object" style="display: none"></object>--> <object type="application/pdf" id="ggg_object" style="display: none"></object> <!--<iframe src="../../MPHCJB/SA_125_2014_Order_03-Jul-2014.pdf" id='ggg_object' width="800px" height="600px" >--> </div> </font>