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[Cites 0, Cited by 0] [Section 80(8)] [Section 80] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 80(8)(b) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(b)On the date fixed by the Inquiry Officer, the employee shall appear before the Inquiry Officer at the time, place and date specified in the notice.