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National Green Tribunal

Csi Saint Luke Church vs Union Of India on 15 December, 2014

                   BEFORE THE NATIONAL GREEN TRIBUNAL
                        SOUTHERN ZONE, CHENNAI

                       Application No.26 of 2013 (SZ) (THC)
                                       and
                            M.A. No. 207 of 2013 (SZ)

Applicant(s)                                                             Respondent(s)
Janajagrithi Samithi, Nandikur         Vs.                The Union of India and others



Legal Practitioners for Applicant(s)                Legal Practitioners for Respondents
Sri. Clifton D'Rozario                             Smt.C.Sangamithirai for R-1
                                                     M/s M.K. Subramanian,
                                                     M.R. Gokul Krishnan for R-2
                                                    Shri T.K. Bhaskar for R-3
                                                    Shri Vijayakumar, A.Patil for R-4
                                                    Sri P.N. Rajeswaran for R-5


                       Application No.27 of 2013 (SZ) (THC)
                                       and
                           M.A. No. 206 of 2013(SZ)

Applicant(s)                                                             Respondent(s)
CSI St. Luke's Church, Santhoor Village      Vs.          The Union of India and others



Legal Practitioners for Applicant(s)                Legal Practitioners for Respondents
Shri. Clifton D'Rozario                             Smt.C.Sangamithirai for R-1
                                                    M/s M.K. Subramanian,
                                                    M.R.Gokul Krishnan for R-2
                                                    Shri T.K. Bhaskar for R-3
                                                    Shri Vijayakumar, A.Patil for R-4
                                                    Sri P.N. Rajeswaran for R-5

                       Application No.28 of 2013 (SZ) (THC)
                                       and
                             M.A. No. 208 of 2013(SZ)

Applicant(s)                                                             Respondent(s)
Bellibettu Alide Deasthana, Yellur     Vs.                The Union of India and others

Legal Practitioners for Applicant(s)                Legal Practitioners for Respondents
Shri. Clifton D' Rozario                           Smt.C.Sangamithirai Advocate for R-1
                                                     M/s M.K. Subramanian, M.R. Gokul
                                                             Krishnan Advocate for R-2
                                                      Shri T.K. Bhaskar Advocate for R-3
                                             Shri Vijayakumar, A.Patil Advocate for R-4
                                                              Sri P.N. Rajeswara for R-5

                          Appeal No.51 of 2012 (SZ) (THC)
                                      and
                             M.A. No. 210 of 2013(SZ)

Applicant(s)                                                            Respondent(s)
Janajagrithi Samithi                   Vs.               The Union of India and others


Legal Practitioners for Applicant(s)            Legal Practitioners for Respondents
Shri Clifton D' Rozario                         Smt.C.Sangamithirai Advocate for R-1
                                                M/s M.K. Subramanian,
                                                M.R. Gokul Krishnan for R-2
                                                Shri T.K. Bhaskar for R-3
                                                Shri Vijayakumar, A.Patil A for R-4
                                                Sri P.N. Rajeswaran for R-5


                                  COMMON ORDER

Registry Orders of the Tribunal Note of the Registry Order No. Date : 15th December, 2014 The counsel for the respondents are present. The matter is posted for filing change of vakalat for the applicant. The representing counsel for the applicant seeks further time for filing change of vakalat for the applicant. For filing change of vakalat of the applicant, the matter is posted to 18.2.2015.




                            Prof. Dr. R. Nagendran         Justice M. Chockalingam
                            (Expert Member)                      (Judicial Member)