National Green Tribunal
Csi Saint Luke Church vs Union Of India on 15 December, 2014
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Application No.26 of 2013 (SZ) (THC)
and
M.A. No. 207 of 2013 (SZ)
Applicant(s) Respondent(s)
Janajagrithi Samithi, Nandikur Vs. The Union of India and others
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
Sri. Clifton D'Rozario Smt.C.Sangamithirai for R-1
M/s M.K. Subramanian,
M.R. Gokul Krishnan for R-2
Shri T.K. Bhaskar for R-3
Shri Vijayakumar, A.Patil for R-4
Sri P.N. Rajeswaran for R-5
Application No.27 of 2013 (SZ) (THC)
and
M.A. No. 206 of 2013(SZ)
Applicant(s) Respondent(s)
CSI St. Luke's Church, Santhoor Village Vs. The Union of India and others
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
Shri. Clifton D'Rozario Smt.C.Sangamithirai for R-1
M/s M.K. Subramanian,
M.R.Gokul Krishnan for R-2
Shri T.K. Bhaskar for R-3
Shri Vijayakumar, A.Patil for R-4
Sri P.N. Rajeswaran for R-5
Application No.28 of 2013 (SZ) (THC)
and
M.A. No. 208 of 2013(SZ)
Applicant(s) Respondent(s)
Bellibettu Alide Deasthana, Yellur Vs. The Union of India and others
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
Shri. Clifton D' Rozario Smt.C.Sangamithirai Advocate for R-1
M/s M.K. Subramanian, M.R. Gokul
Krishnan Advocate for R-2
Shri T.K. Bhaskar Advocate for R-3
Shri Vijayakumar, A.Patil Advocate for R-4
Sri P.N. Rajeswara for R-5
Appeal No.51 of 2012 (SZ) (THC)
and
M.A. No. 210 of 2013(SZ)
Applicant(s) Respondent(s)
Janajagrithi Samithi Vs. The Union of India and others
Legal Practitioners for Applicant(s) Legal Practitioners for Respondents
Shri Clifton D' Rozario Smt.C.Sangamithirai Advocate for R-1
M/s M.K. Subramanian,
M.R. Gokul Krishnan for R-2
Shri T.K. Bhaskar for R-3
Shri Vijayakumar, A.Patil A for R-4
Sri P.N. Rajeswaran for R-5
COMMON ORDER
Registry Orders of the Tribunal Note of the Registry Order No. Date : 15th December, 2014 The counsel for the respondents are present. The matter is posted for filing change of vakalat for the applicant. The representing counsel for the applicant seeks further time for filing change of vakalat for the applicant. For filing change of vakalat of the applicant, the matter is posted to 18.2.2015.
Prof. Dr. R. Nagendran Justice M. Chockalingam
(Expert Member) (Judicial Member)