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[Cites 0, Cited by 0] [Section 167] [Entire Act]

State of Uttarakhand - Subsection

Section 167(2) in Uttarakhand Panchayati Raj Act, 2016

(2)The Zila Panchayat shall also prepare a draft of the rules which it desires the State Government to make in respect of the matters referred to in section 128.