Calcutta High Court
Radha Kanta Das vs The Institute Of Chartered Accountants ... on 24 January, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose, Amitabha Chatterjee
ORDER SHEET
GA NO.880 OF 2017
WITH
ACA NO.1 OF 2017
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION(CHARTERED ACCOUNTANTS)
ORIGINAL SIDE
RADHA KANTA DAS
Versus
THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND ANR.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE AMITABHA CHATTERJEE
Date : 24th January, 2018.
MR.U.J.DASTOOR, MR.SAMRAT GOSWAMI, ADVOCATES FOR APPELLANT
MR.CHAYAN GUPTA, MISS FARNAZ NASIM, ADVOCATES FOR RESPONDENTS
The Court : Learned Advocate appearing for the appellant submits that this appeal was wrongly filed before this Court and he seeks leave of this Court to withdraw the appeal. This appeal and the connected application are dismissed as not pressed.
(ANIRUDDHA BOSE, J.) (AMITABHA CHATTERJEE, J.) sb.