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Calcutta High Court

Radha Kanta Das vs The Institute Of Chartered Accountants ... on 24 January, 2018

Author: Aniruddha Bose

Bench: Aniruddha Bose, Amitabha Chatterjee

ORDER SHEET
                       GA NO.880 OF 2017
                             WITH
                       ACA NO.1 OF 2017
                IN THE HIGH COURT AT CALCUTTA
        SPECIAL JURISDICTION(CHARTERED ACCOUNTANTS)
                         ORIGINAL SIDE


                      RADHA KANTA DAS
                           Versus
  THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND ANR.



  BEFORE:
  The Hon'ble JUSTICE ANIRUDDHA BOSE
  The Hon'ble JUSTICE AMITABHA CHATTERJEE
  Date : 24th January, 2018.


                            MR.U.J.DASTOOR, MR.SAMRAT GOSWAMI, ADVOCATES FOR APPELLANT
                         MR.CHAYAN GUPTA, MISS FARNAZ NASIM, ADVOCATES FOR RESPONDENTS

The Court : Learned Advocate appearing for the appellant submits that this appeal was wrongly filed before this Court and he seeks leave of this Court to withdraw the appeal. This appeal and the connected application are dismissed as not pressed.

(ANIRUDDHA BOSE, J.) (AMITABHA CHATTERJEE, J.) sb.