Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 92] [Section 178] [Entire Act] Union of India - Subsection Section 178(c) in The Code of Criminal Procedure, 1973 (c)where an offence is a continuing one and continues to be committed in more local areas than one, or
