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Chattisgarh High Court

Commissioner Of Income Tax (Exemption) vs Aic@36Ince on 2 February, 2023

                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet

                                   TAXC No. 20 of 2023

               Commissioner of Income Tax (exemption) Versus AIC@36INCE




02/02/2023

On the request of Ms. Naushina Afrin Ali, learned counsel for the appellant, list after three weeks.

                        Sd/-                                     Sd/-
              (Arup Kumar Goswami)                          (Rajani Dubey)
                   Chief Justice                                Judge




  Chandra