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[Cites 0, Cited by 0] [Section 71(4)] [Section 71] [Entire Act]

State of Odisha - Subsection

Section 71(4)(f) in The Orissa Grama Panchayats Act, 1964

(f)Markets and fairs or such portions thereof as are held upon public land or upon land belonging to or under the control of Government together with such lands, and