Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(2) in The Punjab Scheduled Castes Land Development and Finance Corporation Act, 1970

(2)The Corporation may also contribute to this Fund such portion of its net profits as may be decided by the Board.