Delhi High Court - Orders
Esvinder Singh & Ors vs Chasvinder Singh & Ors on 11 November, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 193/2021 and I.As. 4885/2021, 5225/2021
ESVINDER SINGH & ORS.
..... Plaintiff
Through: Mr. CM Lall, Sr. Advocate with Mr.
Jatin Sharma, Advocates.
versus
CHASVINDER SINGH & ORS. ..... Defendant
Through: Ms. Savita Malhotra, Mr. Suman
Malhotra, Advocates
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 11.11.2022
1. Learned counsel for the plaintiff submits that though the transcript of the CDs had been filed earlier and the hyperlink was also filed but the original CD was not filed.
2. The learned counsel for the plaintiff submits that she may be permitted to file the original CD within two days.
3. Learned counsel for the plaintiff is permitted to file the same within two days.
4. List before the learned Joint Registrar for admission-denial on 13th January, 2023.
NEENA BANSAL KRISHNA, J NOVEMBER 11, 2022/PA Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:14.11.2022 15:11:24