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Orissa High Court

Kamal Franklin Patra@Raja vs State Of Odisha on 2 February, 2023

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                               CRLA No. 36 of 2014
            Kamal Franklin Patra@Raja             ....                  Appellants
            and others
                                                               Mr. J. Sahoo,
                                                                   Advocate
                                             -Versus -
            State of Odisha                        ....                 Respondent

Mr. S.K. Mishra, ASC CORAM:

JUSTICE SASHIKANTA MISHRA ORDER_

02.02.2023 CRLA Nos. 36, 14, 120, 150 and 296 of 2014 Order No.

1. These matters are taken up through hybrid mode.

36.

2. List this matter on 10th February, 2023.

3. Learned State Counsel shall inform the exact period of detention undergone by the appellants.

(Sashikanta Mishra) Judge B.C. Tudu Page 1 of 1