Orissa High Court
Kamal Franklin Patra@Raja vs State Of Odisha on 2 February, 2023
Author: Sashikanta Mishra
Bench: Sashikanta Mishra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLA No. 36 of 2014
Kamal Franklin Patra@Raja .... Appellants
and others
Mr. J. Sahoo,
Advocate
-Versus -
State of Odisha .... Respondent
Mr. S.K. Mishra, ASC CORAM:
JUSTICE SASHIKANTA MISHRA ORDER_
02.02.2023 CRLA Nos. 36, 14, 120, 150 and 296 of 2014 Order No.
1. These matters are taken up through hybrid mode.
36.
2. List this matter on 10th February, 2023.
3. Learned State Counsel shall inform the exact period of detention undergone by the appellants.
(Sashikanta Mishra) Judge B.C. Tudu Page 1 of 1