Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] State of Haryana - Subsection Section 135(2) in Punjab Jail Manual (2)It shall be the duty of the Factory Manager at all times to assist the Superintendent and all other Jail Officers in the maintenance of order and discipline and in the general management of the Jail.
