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[Section 13]
[Entire Act]
State of Maharashtra - Subsection
Section 13(2) in The Maharashtra Public Records Act, 2005
| (a) | the Secretary to Government, Cultural Affairs Department | Ex-officioChairman; |
| (b) | one officer not below the rank of Joint Secretary toGovernment, each from General Administration Department, FinanceDepartment, Revenue Department and Planning Department | Ex-officioMembers; |
| (c) | three persons to be nominated by the State Government for aperiod not exceeding three years, one being an Archivist and twobeing Professors in the Post-graduate Department of History in aStatutory University | Members; |
| (d) | the Director of the Department of Archives | Ex-officioMember-Secretary |