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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Manipur - Subsection

Section 73(1) in The Manipur Highways Act, 1979

(1)Every driver of a vehicle or animal shall drive it in conformity with any indication given by a mandatory traffic sign in conformity with the driving regulations set forth in the Second Schedule and shall comply with all directions given him by any police officer for the time being engaged in the regulation of traffic in any public place.