Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 504] [Entire Act] State of Punjab - Subsection Section 504(c) in Punjab Jail Manual, 1996 (c)Convicts of the habitual class shall be placed in cells both by day and night in preference to convicts of the casual class.
