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Supreme Court - Daily Orders

Securities And Exchange Board Of India vs Avadhoot L Shilotri on 27 November, 2017

     ITEM NO.61                         REGISTRAR COURT. 2                SECTION II-A

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR MR. SANJAY PARIHAR

     MISCELLANEOUS APPLICATION Diary No(s). 30488/2017

     SECURITIES AND EXCHANGE BOARD OF INDIA                             Petitioner(s)

                                                     VERSUS

     AVADHOOT L SHILOTRI                                                Respondent(s)

     (OFFICE REPORT FOR WITHDRAWAL OF INTERLOCUTORY APPLICATION)


     Date : 27-11-2017 This petition was called on for hearing today.



     For Petitioner(s)                 Mrs. Rekha Pandey, AOR

     For Respondent(s)                Mr. Gaurav Goel, AOR
                                      Mr. Muhamad A. Khan,Adv.


                             UPON hearing the counsel the Court made the following
                                                O R D E R

The office report is that the Ld.counsel for the petitioner has on 06.10.2017 filed a letter for the withdrawal of the Criminal Miscellaneous Petition for clarification/modification of Hon'ble Court's order dated 21.8.2017. Since, the same application has not been registered as yet and still defective, therefore, the same is permitted to be withdrawn.

SANJAY PARIHAR Registrar KS Signature Not Verified Digitally signed by RACHNA Date: 2017.11.28 16:20:44 TLT Reason: