Supreme Court - Daily Orders
Securities And Exchange Board Of India vs Avadhoot L Shilotri on 27 November, 2017
ITEM NO.61 REGISTRAR COURT. 2 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
MISCELLANEOUS APPLICATION Diary No(s). 30488/2017
SECURITIES AND EXCHANGE BOARD OF INDIA Petitioner(s)
VERSUS
AVADHOOT L SHILOTRI Respondent(s)
(OFFICE REPORT FOR WITHDRAWAL OF INTERLOCUTORY APPLICATION)
Date : 27-11-2017 This petition was called on for hearing today.
For Petitioner(s) Mrs. Rekha Pandey, AOR
For Respondent(s) Mr. Gaurav Goel, AOR
Mr. Muhamad A. Khan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report is that the Ld.counsel for the petitioner has on 06.10.2017 filed a letter for the withdrawal of the Criminal Miscellaneous Petition for clarification/modification of Hon'ble Court's order dated 21.8.2017. Since, the same application has not been registered as yet and still defective, therefore, the same is permitted to be withdrawn.
SANJAY PARIHAR Registrar KS Signature Not Verified Digitally signed by RACHNA Date: 2017.11.28 16:20:44 TLT Reason: