Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(6) in Biju Patnaik University of Technology Act, 2002

(6)The remuneration payable to, and the other conditions of service of the Vice-Chancellor shall be determined by the Chancellor:Provided that the remuneration and other conditions of service shall not be vatted to the disadvantage of the Vice-Chancellor during his tenure as such.