Chattisgarh High Court
Shukla Construction (Nsic Registered) vs Bsnl (Bharat Sanchar Nigam Limited) on 10 May, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No.2790 of 2021
Shukla Construction Versus BSNL& ors
10/5/2022 Mr. Bharat Gulabani, Advocate for the petitioner.
Mr. Sandeep Dubey, Advocate for the respondents.
Learned counsel for the respondents seeks further three weeks time to file reply to writ petition.
Learned counsel for the petitioner submits that as the petitioner is blacklisted for a period of three years, hence this petition may be taken up for hearing at an early date.
As submitted by learned counsel for parties, list this petition in week commencing 11.7.2022.
Sd/-
(Parth Prateem Sahu) Judge roshan/-