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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(3) in The Punjab State Warehousing Corporation (Revised Scales of Pay) Regulations, 1980

(3)In the case of the employees who opt to continue in the existing pay scale and quits the service of the Corporation, without coming over to the revised pay scale, dearness pay, dearness allowance, additional relief and additional dearness allowance up to 12 monthly average consumer price index 320 (1960-100) shall be treated as Dearness Pay for all purposes.