Delhi High Court - Orders
Ajay Dabas And Ors vs State (Nct Of Delhi) And Anr on 27 April, 2026
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 859/2026 & CRL.M.A. 3404/2026
AJAY DABAS AND ORS .....Petitioner
Through: Petitioner in Person.
versus
STATE (NCT OF DELHI) AND ANR .....Respondent
Through: Ms. Richa Dhawan, APP for the
State.
Mr. Yatender Khatri, Advocate for
R-2.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 27.04.2026
No time left.
Re-notify on 24th August 2026.
ANUP JAIRAM BHAMBHANI, J
APRIL 27, 2026/hb
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/04/2026 at 20:51:22