Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 165] [Entire Act] State of Rajasthan - Subsection Section 165(2) in Rajasthan Land Revenue Act 1956 (2)The Settlement Commissioner shall submit the recommendation of the Settlement officer to the State Government with such remarks as he may deem fit.
