Section 2(1) in Karnataka Debt Relief Act, 1980

[Cites 0, Cited by 1] [Section 2] [Entire Act]

(1)"agriculture" includes.-

(i)Horticulture;

(ii)raising of crops (including plantation crops) grass or garden produce;

(iii)dairy farming;

(iv)poultry farming;

(v)breeding of livestock; and

(vi)grazing;

but does not include cutting of wood only

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