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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Bihar - Subsection

Section 89(3) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(3)Any member of the selection committee may resign any time giving in writing to the state government. Any vacancy so arising from resignation shall be immediately filled preferably within 4 weeks as per the composition of the selection committee and tenure of such a member shall be co-terminus with the remaining period of the selection committee.