Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(2)(d) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(d)Minor, Lunatic or unsound mind and un-discharged insolvent.